Section 32 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
32. Excessive noise, vibration etc.
- An employer shall ensure at a construction site of a building or other construction work that adequate measures are taken to protect building workers against the harmful effects or excessive noise or vibration at such construction site and the noise level in no case exceed the limits laid down in Schedule-VI.
