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State of Madhya Pradesh - Section

Section 30 in The M.P. Vishesh Sashastra Bal Niyam, 1973

30. Articles of dress and equipment to be furnish d to the Constables and Head Constables.

- The number of articles of dress and equipment to be furnished to the Constables and Head Constables and their period of service shall be as prescribed by the Government from time to time.