Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(4)(ii) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(ii)The selection and continuance in office of the CEO, CLO, CFO and members of the authorities and bodies of the Institution.