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Union of India - Section

Section 11 in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

11. Suez Canal and Panama Special Tonnage Certificate.

- If a request is received from a shipowner for measurement of a ship for Suez Canal or Panama Special Tonnage Certificate, the ship may be re-measured and her tonnage ascertained in accordance with the rules issued by the Suez Canal or Panama Canal authorities.