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State of Uttar Pradesh - Section

Section 1 in The U.P. Stamp Act, 2008

1. Short title, extent and commencement. -

(1)This Act may be called the Uttar Pradesh Stamp Act, 2008.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint in this behalf and different dates may be fixed for different provisions.