Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(ii) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999 (ii)that exemption shall be allowed on such capital goods and equipments as approved by the State Level Screening Committee.
