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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 31(2)(viii) in Jammu and Kashmir Panchayati Raj Act, 1989

(viii)to carry out such other functions as may be entrusted to it by the Government or by the District Planning and Development Board.