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[Cites 0, Cited by 3] [Section 9(3)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(3)(a) in Kerala Promotion of Tree Growth in Non-Forest Areas Act, 2005

(a)if he is satisfied that the timber mentioned in such report is of any tree transported in contravention of section 6, make a report of the seizure of such timber to the Judicial Magistrate of the First Class, having jurisdiction over the area in which such seizure has been made;