Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(b) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018

(b)The report of the audit committee shall be taken into consideration for the determination of revenue sharing based sugarcane price.