Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(2) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(2)Any such privileges enjoyed from any other University before the appointed date by any Medical College or institution situated in the State of Telangana shall be deemed to be withdrawn with effect from such date.