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State of Arunachal Pradesh - Section

Section 1 in Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003

1. Short title and commencement.

- (i) This Act may be called the Arunachal Pradesh Local Authorities (Prohibition of Defection Act, 2003.
(ii)They shall come into force on the date of their publication in the Official Gazette.