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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(a) in The Orissa Homoeopathic Regulations, 1972

(a)A student for [intermediate or] [Inserted vide Orissa Gazette Part-VII/8.8.1975.] either part of the Final D.H.M.S. Examination who fails to pass the examination may be exempted from further examination in that subject or subjects he has passed.