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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Haryana - Subsection

Section 254(2)(f) in Haryana Municipal Corporation Act, 1994

(f)that the site of the building or work does not abut on a street or projected street and that there is no access to such building or work from any such street by a passage or pathway appertaining to such site;