Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Assam - Subsection Section 21(3) in The Assam Agricultural Farming Corporation Rules, 1973 (3)A special general meeting shall be held to discuss the affairs of the Corporation if for three consecutive months, the Board's meeting could not be held.
