Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Smt. Satwantjit Kaur And Another vs Union Of India And Others on 14 September, 2012

Author: Jasbir Singh

Bench: Jasbir Singh

      In the High Court of Punjab and Haryana, at Chandigarh


             Civil Writ Petition No. 11741 of 1995(O&M)

                     Date of Decision: 14.9.2012


Smt. Satwantjit Kaur and Another
                                                          ... Petitioners

                                Versus

Union of India and Others
                                                     ... Respondents

CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice. Present: None for the petitioners.

Mr. Hemen Aggarwal, Additional Central Government Standing Counsel, for the respondents. Jasbir Singh, Acting Chief Justice For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as "Naik Prem Singh v. Union of India and Others".

(Jasbir Singh) Acting Chief Justice September 14, 2012 "gk"