Gujarat High Court
Aditya Medisales Ltd vs Deputy Commissioner Of Income Tax ... on 11 July, 2012
Author: V. M. Sahai
Bench: V. M. Sahai
SCA/10217/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 10217 of 2011
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ADITYA MEDISALES LTD - Petitioner(s)
Versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1) -
Respondent(s)
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Appearance :
MRS SWATI SOPARKAR for Petitioner(s) : 1,
MRS MAUNA M BHATT for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE V. M. SAHAI
and
HONOURABLE MR.JUSTICE N.V. ANJARIA
Date : 11/07/2012
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE V. M. SAHAI) Due to call given by Bar Council of India, lawyers are abstained from work. Therefore, the matter is adjourned to 25th July, 2012.
[V.M. SAHAI, J.] [N.V. ANJARIA, J.] Hasan.
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