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Union of India - Section

Section 214 in The Coal Mines Regulations, 2011

214. General provisions for construction and maintenance of machinery.

- All parts and working gear whether fixed or movable, including the anchoring and fixing appliances, of all machinery and apparatus used as or forming part of the equipment of a mine, and all foundations in or to, which any such appliances are anchored or fixed shall be of good design, sound construction, suitable material, adequate strength and free from visible defect and shall be properly maintained.