Bombay High Court
Merwyn Alvares Christian vs Reginaldo D Souza Christian on 23 January, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION / O.O.C.J.
CORAM : MILIND N. JADHAV, J.
DATE : JANUARY 23, 2026
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 24, 27, 28, 33, 34, 35, 47 to 49, 51, 52, 54, 55, 13th February 2026 58, 59, 60 and 62 to 68 70, 73 to 76, 78, 79, 81 to 84, 86 to 93, 95, 96, 20th February 2026 99, 100, 102 to 105 and 110 to 116 118 to 121, 123 to 135, 137 to 140, 142 to 147, 27th February 2026 150, 151, 153, 154, 156, 158 and 159
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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