Himachal Pradesh High Court
Lovely vs . State Of H.P. on 7 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr.MPM No. 1989 of 2023 07.08.2023 Present:Mr. Naresh K. Kaul, Advocate, for the petitioner.
Mr. Raj Kumar Negi, Additional Advocate General, for the respondent/State.
of Notice. Mr. Raj Kumar Negi, learned Additional Advocate General accepts notice on behalf of the rt respondent. He prays for and is granted three weeks time to file status report.
As prayed for, list on 6th September, 2023.
(Sushil Kukreja) Judge August 07, 2023 (Nisha) ::: Downloaded on - 07/08/2023 21:01:47 :::CIS