Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act] State of Maharashtra - Subsection Section 83(1)(e) in Maharashtra Housing and Area Development Act, 1976 (e)lands and buildings vesting in or leased to the Trustees of the Port of Bombay, and not used or intended to be used for the purpose of profit;