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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(1)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)payment of debts incurred by the university for the purpose of this Act and statute, the ordinance and regulation made thereunder;