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[Cites 0, Cited by 0] [Section 458] [Entire Act]

State of Maharashtra - Subsection

Section 458(32) in The Maharashtra Municipal Corporations Act, 1949

(32)regulating the disposal of the dead and the maintenance of all places for the disposal of the dead in good order and in a safe sanitary conditions, due regard being had to the religious usages of the several classes of the community;