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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(5)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)The Commissioner shall inspect all registers, documents, books and journals of the Homes to the extent possible and give the necessary directions.