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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)'Ballot box' includes any box, bag or other receptacle used for the insertion of ballot papers by voters;