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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Haryana - Subsection

Section 92(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)Height of chimney stack may be reduced to 1 foot 6 inches when the roof is made up of a fire resisting materials. The top six courses of all stacks shall be built in cement mortar.