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[Cites 0, Cited by 0] [Section 23(19)] [Section 23] [Entire Act]

State of Jharkhand - Subsection

Section 23(19)(x) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)ensure that the child's whereabouts are known at all times, including reporting any changes of address, holiday plans and any episodes of running away of the child to the Committee.