Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(3) in The Haryana Electricity Reform Act, 1997

(3)The restrictions contained in sub-section (1) above do not apply to the disclosure of any information which is otherwise in the public domain.