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[Cites 0, Cited by 0] [Section 5] [Entire Act]

United Province - Subsection

Section 5(3) in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)

(3)Any member of the Licensing Authority may resign his membership by a letter addressed to the State Government and the resignation shall be effective on the date such letter is received by the State Government.