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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(c)"Authority" means the Bhadohi Industrial Development Authority constituted under Section 3 of the Act;