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Supreme Court - Daily Orders

Rajendra Bhagwanji Umraniya vs The State Of Gujarat on 20 February, 2020

Bench: D.Y. Chandrachud, Hemant Gupta

                                                  1

     ITEM NO.40                           COURT NO.8                 SECTION II-B

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

        Petition(s) for Special Leave to Appeal (Crl.)              Nos.2653-2654/2016

     (Arising out of impugned final judgment and order dated 29-10-2015
     in CRLA No. 960/2014 and CRLA No. 1330/2014 passed by the High
     Court of Judicature of Gujarat)

     RAJENDRA BHAGWANJI UMRANIYA                                      Petitioner(s)

                                                 VERSUS

     THE STATE OF GUJARAT                                             Respondent(s)

     (WITH IA No. 5856/2016 - EXEMPTION FROM FILING O.T.)

     WITH
     SLP(Crl) No. 7072-7073/2016 (II-B)
     (WITH IA No. 14382/2016 - CONDONATION OF DELAY IN FILING, IA No.
     15004/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 20-02-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)             Mr.   H.P. Raval, Sr. Adv.
                                   Mr.   Anirudh Sharma, AOR
                                   Mr.   Abhaid Parikh, Adv.
                                   Mr.   Rajeev Dalal, Adv.
                                   Ms.   Sukyna Singh, Adv.

                                   Mr.   Nakul Dewan, Sr. Adv.
                                   Mr.   Pradhuman Gohil, Adv.
                                   Ms.   Taruna Singh Gohil, Adv.
                                   Ms.   Tanya Srivastava, Adv.
                                   Mr.   Vikash Singh, AOR


     For Respondent(s)             Mr.   Nakul Dewan, Sr. Adv.
                                   Mr.   Pradhuman Gohil, Adv.
Signature Not Verified
                                   Ms.   Taruna Singh Gohil, Adv.
Digitally signed by
                                   Ms.   Tanya Srivastava, Adv.
                                   Mr.   Vikash Singh, AOR
SANJAY KUMAR
Date: 2020.02.22
13:06:58 IST
Reason:



                                   Mr. Aniruddha P. Mayee, AOR
                                   Mr. A. Rajarajan, Adv.
                                   Mr. Sanjeev Kr. Choudhary, Adv.
                           2



 UPON hearing the counsel the Court made the following
                        O R D E R

List the Special Leave Petitions on a non- miscellaneous day after two weeks.




 (SANJAY KUMAR-I)                     (SAROJ KUMARI GAUR)
    AR-CUM-PS                            COURT MASTER