Supreme Court - Daily Orders
Rajendra Bhagwanji Umraniya vs The State Of Gujarat on 20 February, 2020
Bench: D.Y. Chandrachud, Hemant Gupta
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ITEM NO.40 COURT NO.8 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) Nos.2653-2654/2016
(Arising out of impugned final judgment and order dated 29-10-2015
in CRLA No. 960/2014 and CRLA No. 1330/2014 passed by the High
Court of Judicature of Gujarat)
RAJENDRA BHAGWANJI UMRANIYA Petitioner(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
(WITH IA No. 5856/2016 - EXEMPTION FROM FILING O.T.)
WITH
SLP(Crl) No. 7072-7073/2016 (II-B)
(WITH IA No. 14382/2016 - CONDONATION OF DELAY IN FILING, IA No.
15004/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 20-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. H.P. Raval, Sr. Adv.
Mr. Anirudh Sharma, AOR
Mr. Abhaid Parikh, Adv.
Mr. Rajeev Dalal, Adv.
Ms. Sukyna Singh, Adv.
Mr. Nakul Dewan, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Ms. Taruna Singh Gohil, Adv.
Ms. Tanya Srivastava, Adv.
Mr. Vikash Singh, AOR
For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Pradhuman Gohil, Adv.
Signature Not Verified
Ms. Taruna Singh Gohil, Adv.
Digitally signed by
Ms. Tanya Srivastava, Adv.
Mr. Vikash Singh, AOR
SANJAY KUMAR
Date: 2020.02.22
13:06:58 IST
Reason:
Mr. Aniruddha P. Mayee, AOR
Mr. A. Rajarajan, Adv.
Mr. Sanjeev Kr. Choudhary, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petitions on a non- miscellaneous day after two weeks.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER