Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] State of Haryana - Subsection Section 32(1)(c) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (c)giving of notice to the members of each authority of the dates of meetings and also for keeping the record of the proceedings of the meetings;