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Madhya Pradesh High Court

Haji Abdul Rajjak vs The State Of Madhya Pradesh on 9 January, 2015

Writ Petition No.5441/2014
9.1.2015

Mr. A. Usmani, learned counsel for the petitioner.

As prayed, let the petition be listed in course of next week.

(Alok Aradhe) Judge ks