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State of Jharkhand - Section

Section 21 in Rules of the Rural Institute (Birauli) Society

21.

The Secretary, shall subject to any order that may be passed by the Society, be the Principal Executive Officer of the Society and shall be responsible for the proper administration of the affairs of the Society and the Institute, under the direction and guidance of the Chairman:Provided that the Secretary may, with the approval of the Society, delegate any of his powers and functions to any other officer, or authority appointed, or established under these Rules.