Section 3(22) in The United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 3(22) in The United Provinces Excise Act, 1910

(22)"place" includes a house, building, shop, room, booth, tent and vessel;(22-a) "excisable article" means-

(a)any alcoholic liquor for human consumption; or

(b)any intoxicating drug;