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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(a) in The Darjeeling Gorkha Hill Council Act, 1988

(a)the designation of the officer or authority to whom the power to determine the territorial limits of constituencies under subsection (2) of section 6 may be delegated and the officer or authority who may prepare and maintain the electoral roll under section 10;