Section 3(2)(iii) in Bihar Electricity Duty Act, 2018

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State of Bihar - Subsection

Section 3(2)(iii) in Bihar Electricity Duty Act, 2018

(iii)for any purpose which the State Government may, by notification, in this behalf declare to be a public purpose and such exemptions may be subject to such conditions and exemptions if any, as may be mentioned in the said notification.

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State of Bihar - Subsection

Section 3(2)(iii) in Bihar Electricity Duty Act, 2018