Manipur High Court
State Of Manipur; & Ors vs W. Jico Singh on 22 April, 2024
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET Item No. 46
INDRAJ SINGH IN THE HIGH COURT OF MANIPUR
Date:
EET 2024.04.26 AT IMPHAL
00:00:29
SINGH +05'30' W.A. No. 42 of 2023
State of Manipur; & Ors.
Appellants
Vs.
W. Jico Singh
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 20.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet