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Manipur High Court

State Of Manipur; & Ors vs W. Jico Singh on 22 April, 2024

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET                                                                      Item No. 46
INDRAJ SINGH                           IN THE HIGH COURT OF MANIPUR
       Date:
EET    2024.04.26                                AT IMPHAL
       00:00:29
SINGH +05'30'                                W.A. No. 42 of 2023
                       State of Manipur; & Ors.
                                                                                     Appellants
                                                  Vs.
                       W. Jico Singh
                                                                                    Respondent
                                            BEFORE
                      HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                      HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                    ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 20.05.2024.
                                 JUDGE                              CHIEF JUSTICE
          Indrajeet