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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Dentists Act, 1948

(2)On receipt of the explanation, or where no explanation is submitted within the period fixed, then on the expiry of the period, the State Government shall after consulting the State Council, forward its recommendations and those of the State Council, if any, to the Council.