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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The High Denomination Bank Notes (Demonetisation) Act, 1978

(2)A public sector bank may obtain from the Reserve Bank an equivalent amount in exchange for the high denomination bank notes declared by it in the return referred to in section 5 or the high denomination bank notes received by it in exchange under sub- section(1) by credit to an account with the Reserve Bank or in bank notes.