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Rajasthan High Court - Jodhpur

Smt.Udam Kanwar And Ors vs Ram Gopal And Ors on 3 September, 2019

Author: Abhay Chaturvedi

Bench: Abhay Chaturvedi

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                  S.B. Civil Misc. Appeal No. 1476/2004

                                   Smt. Lad Kanwar And Ors.
                                                                                                     ----Appellants
                                                                      Versus
                                   Ram Gopal And Ors.
                                                                                                   ----Respondents
                                                                Connected With
                                   1. S.B. Civil Misc. Appeal No. 715/2003
                                   2. S.B. Civil Misc. Appeal No. 203/2004
                                   3. S.B. Civil Misc. Appeal No. 262/2004


                                   For Appellant(s)         :     Mr. Prashant Panwar, for
                                                                  Mr. Rajesh Panwar
                                                                  Mr. Bharat Singh
                                   For Respondent(s)        :     None present



                                              HON'BLE MR. JUSTICE ABHAY CHATURVEDI

Order 03/09/2019 None appears for the respondents, even in the second round of call.

In the interest of justice, the matter is adjourned.

List after two weeks, as prayed.

(ABHAY CHATURVEDI),J 46-/-arvind (Downloaded on 04/09/2019 at 08:52:49 PM) Powered by TCPDF (www.tcpdf.org)