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Union of India - Section

Section 12 in The Companies (Accounting Standards) Rules, 2006

12. There is no single list of accounting policies which are applicable to all circumstances. The differing circumstances in which enterprises opera in a situation of diverse and complex economic activity make alternative accounting principles and methods of applying those principles acceptable. The choice of the appropriate accounting principles and the methods of applying those principles in the specific circumstances of each enterprise calls for considerable judgement by the management of the enterprise.