Section 501(c) in Police Regulations, Bengal , 1943
(c)In the case of female prisoners made P.R., the finger-print slips shall always be prepared in the presence of a matron (where such a matron exists), or of a female convict officer-in-charge. The police officer deputed to take finger impressions of female prisoners shall be accompanied by an assistant jailor or a head warder when going to the female ward.