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[Cites 0, Cited by 0] [Section 703] [Entire Act]

State of Uttar Pradesh - Subsection

Section 703(3) in Rules under the United Provinces Excise Act, 1910

(3)Before the licence in Form P.D. 1, or P.D. 2, as the case may be, is granted, an Excise Officer authorised by the Excise Commissioner shall inspect the premises, etc. and compare the same with the plants and certify accordingly.