Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006 11. Penalties. - Whoever contravenes the provision of these rules, shall be punishable under the provisions of Section 21 of the Act.
