Section 19 in The Punjab Homoeopathic Practitioners Regulations, 1974
19. Benefits of Medical Reimbursement.
- The employees of the Council shall be entitled to the benefit of Medical reimbursement of all the Medical charges incurred upon them or any member of their family in accordance with the rules framed by the Government [from time to time] [Words added vide Legislative Supplement Part III dated 25.5.1979.] for its own employees of the same status.
