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Union of India - Section

Section 34 in The Coal Mines Provident Fund Scheme

34. Stamps to be affixed by employer only and stamps which have previously been affixed or are cancelled or defaced not be affixed.

- No persons other than an employer shall affix to the card any stamp relating to this Scheme and no person shall affix to a card any stamp which has been cancelled or defaced or which has been previously affixed to a card to which stamps are required or authorised to be affixed for the purpose of this Scheme.