Himachal Pradesh High Court
Shiv Ram vs Rukmani And Others on 24 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shiv Ram versus Rukmani and others .
CMPMO No.238 of 2021 24.03.2022 Present Mr. Dalip K. Sharma, Advocate, for the petitioners.
Mr. Prashant Sharma, Advocate, for the respondents.
List after two weeks, as prayed for by learned counsel for the parties.
24th March, 2022 (shankar) r to (Sandeep Sharma) Judge ::: Downloaded on - 24/03/2022 20:15:14 :::CIS