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[Cites 0, Cited by 1] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(1) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(1)Every application for the grant of probate or letters of administration shall be accompanied by a valuation of the estate in duplicate in the-form set forth in Part I of Schedule III.