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State of Rajasthan - Section

Section 42 in The Rajasthan Excise Rules, 1956

42. Book transfer of duty.

- The duty, other than export duty on Indian made Foreign Liquor manufactured at any distillery in Rajasthan and exported therefrom on pre-payment of duty (i.e. import duty) of any State of India shall be credited by Book transfer to the Government of the importing State annually, after the close of the financial year.