Rajasthan High Court - Jaipur
Mohammed Khalid S/O Mohd. Umar Behleem vs State Of Rajasthan on 25 October, 2021
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 1764/2020
Mohammed Khalid S/o Mohd. Umar Behleem
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 4679/2019 Mohd. Umar Behleem S/o Hazi Fateh Mohd. Bahleem
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Abhishek Sharma For Respondent(s) : Mr. Ripu Daman Singh Naruka For State : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 25/10/2021 List after one week.
Till then, interim order, if any, shall continue.
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