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Rajasthan High Court - Jaipur

Mohammed Khalid S/O Mohd. Umar Behleem vs State Of Rajasthan on 25 October, 2021

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1764/2020

                                   Mohammed Khalid S/o Mohd. Umar Behleem
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4679/2019 Mohd. Umar Behleem S/o Hazi Fateh Mohd. Bahleem

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Abhishek Sharma For Respondent(s) : Mr. Ripu Daman Singh Naruka For State : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 25/10/2021 List after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J AMIT KUMAR /137-138 (Downloaded on 29/10/2021 at 09:52:50 PM) Powered by TCPDF (www.tcpdf.org)